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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Chattisgarh - Subsection

Section 14(c) in The Chhattisgarh Excise Settlement of Licences for Retail Sale of Country/Foreign Liquor Rules, 2002

(c)[ The duty rate of country/foreign liquor for the year 2003-2004 shall be as shown in the table below : [Substituted by Notification No. F/10/22/2003 CT (EX)/V/(17). dated 31-3-2003.]