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Jharkhand High Court

M/S Mecon Limited Through Sri Dilip ... vs M/S Hindustan Controls And Equipment on 31 October, 2018

Author: Aniruddha Bose

Bench: Chief Justice, B.B.Mangalmurti

            IN THE HIGH COURT OF JHARKHAND AT RANCHI
                   Commercial Appeal No. 04 of 2018

            M/s Mecon Limited through Sri Dilip Kumar,
            General Manager (Contracts), Ranchi                ..... Appellant
                                         Versus
            M/s Hindustan Controls and Equipment
            Pvt. Ltd, Kolkata                        .....       Respondent

                     Coram:      HON'BLE THE CHIEF JUSTICE
                              HON'BLE MR. JUSTICE B.B.MANGALMURTI
                                             -----

For the Appellant Mr. Deepankar, Advocate For the Respondent Mr. Rohit Roy, Advocate

-----

12/ Dated : 31st October, 2018 On the prayer of the learned counsel for the appellant, we adjourn hearing of this matter till 26th November, 2018.

Let this appeal be listed on 26th November, 2018.

Interim order to continue till 28th November, 2018 or until further whichever is earlier.

(Aniruddha Bose, CJ.) (B.B.Mangalmurti, J) satyendra/amardeep