Jharkhand High Court
M/S Mecon Limited Through Sri Dilip ... vs M/S Hindustan Controls And Equipment on 31 October, 2018
Author: Aniruddha Bose
Bench: Chief Justice, B.B.Mangalmurti
IN THE HIGH COURT OF JHARKHAND AT RANCHI
Commercial Appeal No. 04 of 2018
M/s Mecon Limited through Sri Dilip Kumar,
General Manager (Contracts), Ranchi ..... Appellant
Versus
M/s Hindustan Controls and Equipment
Pvt. Ltd, Kolkata ..... Respondent
Coram: HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE B.B.MANGALMURTI
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For the Appellant Mr. Deepankar, Advocate For the Respondent Mr. Rohit Roy, Advocate
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12/ Dated : 31st October, 2018 On the prayer of the learned counsel for the appellant, we adjourn hearing of this matter till 26th November, 2018.
Let this appeal be listed on 26th November, 2018.
Interim order to continue till 28th November, 2018 or until further whichever is earlier.
(Aniruddha Bose, CJ.) (B.B.Mangalmurti, J) satyendra/amardeep