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[Cites 0, Cited by 0] [Section 30B] [Entire Act]

Union of India - Subsection

Section 30B(5) in The National Institute Of Pharmaceutical Education And Research Act,1998

(5)Notwithstanding anything contained in this section an outgoing member shall, unless the Central Government otherwise directs, continue in office until another person is nominated or elected as a member in his place.