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[Cites 0, Cited by 0] [Section 23] [Entire Act]

Union of India - Subsection

Section 23(l) in Homoeopathy Central Council (Election) Rules, 1975

(l)[ in the event of two or more candidates securing the same number of votes and that number being more than the number of votes secured by any candidate other than the two or more securing the same number of votes, the determination as between such candidates shall by draw of lots and the candidate on whom the lot falls, shall be declared elected.] [Substituted by GSR 576(E) dated 29.09.1982]