Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 210] [Entire Act]

State of Rajasthan - Subsection

Section 210(vi) in Rajasthan Land Revenue (Land Records) Rules, 1957

(vi)Compilation of statistics for transmission tot he Sadar Qanungo and or record in the Tehsil;