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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Chattisgarh - Subsection

Section 11(2) in Chhattisgarh Private Placement Agencies (Regulation) Rules, 2014

(2)No appeal shall be entertained, unless it is submitted within a period of 90 days from the date of receiving a copy of the order :Provided that the Appellate Authority may entertain the appeal after the expiry of the said period, if it is satisfied that the appellant has sufficient cause for delay.