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[Cites 0, Cited by 0] [Section 75(8)] [Section 75] [Entire Act]

Union of India - Subsection

Section 75(8)(b) in The Arms Rules, 2016

(b)If any circumstances occur which prevent a licensee to submit online returns on NDAL system by means of electronic network connectivity, the local licensing authority shall be informed immediately in order to establish alternative means for submission of the weekly returns.