Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 38B] [Entire Act] NCT Delhi - Subsection Section 38B(b) in The Delhi Rent Control Act, 1958 (b)any appeal or proceeding pending before any Additional Tribunal to the Tribunal or in any other Additional Tribunal.] [Inserted by Act 37 of 1984, section 2 (w.e.f. 26-5-1984).]
