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State of Punjab - Section

Section 7 in The Punjab Health Systems Corporation Act, 1996

7. Meeting of the Board of Directors.

(1)The Board of Directors shall hold meetings at such intervals, as may be specified in the regulations ; a meeting may be convened by the Managing Director at any time for the transaction of any urgent business.
(2)The number of members necessary to constitute a quorum at a meeting and the procedure to be followed thereat shall be such, as may be provided in the regulations.