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[Cites 0, Cited by 0] [Section 34A(4)] [Section 34A] [Entire Act]

State of Rajasthan - Subsection

Section 34A(4)(a) in The Rajasthan Administrative Service Rules, 1954

(a)appointment by either method of recruitment or on initial constitution of Service in accordance with the Rules made under the proviso to Article 309 of the Constitution of India: