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Allahabad High Court

Prakash Kulfi And Another vs State Of U.P. And Others on 8 July, 2010

Author: Raiiv Sharma

Bench: Raiiv Sharma

Court No. - 24

Case :- MISC. SINGLE No. - 8669 of 1988
Petitioner :- Prakash Kulfi And Another
Respondent :- State Of U.P. And Others
Respondent Counsel :- C.S.C.

Hon'ble Raiiv Sharma.J.

List is being revised.

Neither learned counsel for the petitioner is present nor there is any request for pass over or adjournment of the case. Accordingly, the writ petition is dismissed for want of prosecution. Interim order, if any, stands Vacated.

Order Date :- 8.7.2010 Ajit/-