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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Andhra Pradesh - Subsection

Section 8(1)(a) in Andhra Pradesh Electricity Regulatory Commission (Standards of Performance) Regulations, 2000

(a)Within 2 days of receipt of application complete in all respects, the licensee shall send three clear days' notice to the applicant for the purpose of inspection of premises and fixation of point of entry of supply mains and the position of mains, cutouts or circuit breakers and meters.