Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Madhya Pradesh - Subsection Section 2(g) in The Indore Special Economic Zone (Special Provisions) Act, 2003 (g)"Domestic Tariff Area" for the purposes of this Act shall mean the geographical area of the State of Madhya Pradesh excluding the area of the Zone;
