Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 20 in Maternity Benefit (Mines and Circus) Rules, 1963 20. Signature of the employer of [the mine or circus] [Substituted by G.S.R. 59(E), dated 27-02-1975 (w.e.f. 1-3-1975).] authenticating the entries in the muster-roll.
