Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Assam - Subsection Section 2(u) in The Assam Aid to Industries (Small and Cottage Industries) Act, 1955 (u)"medical authority" means any hospital or institution as may be specified by the Government, by notification for the purposes of this Act.
