Delhi High Court - Orders
Bhayana Builders Pvt. Ltd vs Chintels India Ltd on 15 April, 2024
Author: Prateek Jalan
Bench: Prateek Jalan
$~37 & 38
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ OMP (ENF.) (COMM.) 174/2019, EX.APPL.(OS) 3200/2022 &
EX.APPL.(OS) 951/2023
BHAYANA BUILDERS PVT. LTD. ..... Decree Holder
Through: Ms. Manmeet Kaur, Mr. Gurtejpal
Singh, Mr. Chandan Malav and
Ms. Gaurangi Khanna, Advocates.
versus
CHINTELS INDIA LTD. ..... Judgement Debtor
Through: Mr. Kotla Harshavardhan, Mr.
Raghav Kohli and Ms. Gayatri
Gupta, Advocates.
+ OMP (ENF.) (COMM.) 175/2019, EX.APPL.(OS) 3201/2022 &
EX.APPL.(OS) 950/2023
BHAYANA BUILDERS PVT. LTD. ..... Decree Holder
Through: Ms. Manmeet Kaur, Mr. Gurtejpal
Singh, Mr. Chandan Malav and
Ms. Gaurangi Khanna, Advocates.
versus
CHINTELS INDIA LTD. ..... Judgement Debtor
Through: Mr. Kotla Harshavardhan, Mr.
Raghav Kohli and Ms. Gayatri
Gupta, Advocates.
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 15.04.2024 Learned counsel for the decree holder seeks a passover, which is OMP (ENF.) (COMM.) 174/2019 & OMP (ENF.) (COMM.) 175/2019 Page 1 of 2 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 17/04/2024 at 01:03:44 not possible today.
It is submitted by learned counsel for the parties that they have not been able to resolve the disputes.
List on 31.07.2024.
PRATEEK JALAN, J APRIL 15, 2024 SS/ OMP (ENF.) (COMM.) 174/2019 & OMP (ENF.) (COMM.) 175/2019 Page 2 of 2 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 17/04/2024 at 01:03:44