Patna High Court - Orders
Bihar Chemist & Druggist Association vs The State Of Bihar & Ors on 26 November, 2018
Author: Mohit Kumar Shah
Bench: Mohit Kumar Shah
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.6332 of 2016
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Bihar Chemist & Druggist Association
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Alok Kumar @ Alok Kr Shahi
For the Respondent/s : Mr. Sc33- Ritesh Kumar
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CORAM: HONOURABLE MR. JUSTICE MOHIT KUMAR SHAH
ORAL ORDER
2 26-11-2018The respondents are directed to file counter affidavit within four weeks.
Rejoinder, if any, may be filed within two weeks thereafter.
List this case after completion of the pleadings under the heading for admission.
(Mohit Kumar Shah, J) ajay gupta/-
U