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State of Andhra Pradesh - Section

Section 7 in Andhra Pradesh Tax on Entry of Goods into Local Areas Act, 2001

7. Power to remove difficulties.

- If any doubt or difficulty arises in giving effect to the provisions of this Act, the Government may by order, makes such provisions or give such directions not inconsistent with the provisions of this Act as may appear to it to be necessary or expedient for removal of doubt or difficulty,