Section 2(1)(G) in The Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2018

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Securities And Exchange Board Of India - Subsection

Section 2(1)(G) in The Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2018

(G)emergency services (including medical, police, fire, and rescue);

(xi)such other facility or service which, in the opinion of the board, constitutes infrastructure sector;