Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Rajasthan - Subsection

Section 22(f) in The Rajasthan Colonisation (Bhakra Project Government Land Allotment and Sale) Rules, 1955

(f)[ The highest acceptable offer shall be communicated to the Colonisation Commissioner, Rajasthan Canal Project and the sale shall not be complete unless the offer is accepted by him: [Substituted by Notification No. F. 7 (24) Irg./61, dated 10.08.1962-Rajasthan Gazette, Part IV(C), dated 07.02.1963.]