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State of Telangana - Section

Section 49 in Telangana District Boards Act, 1955

49. Meetings of Board.

(1)A Board shall meet not less than once in every two months at such time and place as the President may determine.
(2)The President shall fix the dates for the meetings hereinbefore specified and may, whenever he thinks fit, and shall, upon the written request of not less than one-fourth of the whole number of members and for a date within twenty-one days from the date of receipt of such request, call a special meeting.