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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Rajasthan - Subsection

Section 19(5) in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000

(5)There shall be a Board of Studies for each faculty the constitution of which shall be as may be prescribed and Dean of the Faculty concerned shall be the Chairman.