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[Cites 0, Cited by 0] [Section 1A] [Entire Act]

Union of India - Subsection

Section 1A(a) in Epidemic Diseases Act, 1897

(a)“act of violence” includes any of the following acts committed by any person against a healthcare service personnel serving during an epidemic, which causes or may cause––
(i)harassment impacting the living or working conditions of such healthcare service personnel and preventing him from discharging his duties;
(ii)harm, injury, hurt, intimidation or danger to the life of such healthcare service personnel, either within the premises of a clinical establishment or