Delhi High Court - Orders
Torrent Pharmaceuticals Ltd vs Astrazeneca Ab And Ors on 17 August, 2022
Author: Navin Chawla
Bench: Navin Chawla
$~2 & 27 to 42
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.O.(COMM.IPD-PAT) 12/2022
TORRENT PHARMACEUTICALS LTD. ..... PLAINTIFF
Through: Mr.Afzal B.Khan, Mr.Samik
Mukherjee, Advs.
versus
ASTRAZENECA AB AND ORS ..... DEFENDANTS
Through: Mr.Sanjeev Kumar Tiwari,
Mr.Abhishek Jan, Advs. for R-1-2.
Mr.Harish V.Shankar, CGSC with
Mr.Srish Kumar Mishra, Mr.Sagar
Mehlawat, Mr.Alexander Mathai
Paikaday, Advs.
(27) C.O.(COMM.IPD-PAT) 2/2022 & IA 2011/2022
AKUMS DRUGS PHARMACEUTICALS LTD. ..... PLAINTIFF
Through: Mr.G.Nataraj, Mr.Shashi Kant
Yadav, Advs.
versus
THE CONTROLLER OF PATENTS & ANR. ..... DEFENDANTS
Through: Mr.Pravin Anand, Ms.Vaishali
Mittal, Mr.Siddhant Chamola,
Mr.Shivang Sharma, Advs. for D-2.
Mr.Harish V.Shankar, CGSC with
Mr.Srish Kumar Mishra, Mr.Sagar
Mehlawat, Mr.Alexander Mathai
Paikaday, Advs.
(28) W.P.(C)-IPD 24/2021
ASTRAZENECA AB & ANR. ..... PLAINTIFFS
Through: Mr.Pravin Anand, Ms.Vaishali Mittal,
Mr.Siddhant Chamola, Mr.Shivang
Sharma, Advs.
Signature Not Verified
Digitally Signed By:SHALOO
BATRA
Signing Date:18.08.2022
18:50:56
versus
UNION OF INDIA & ORS. ..... DEFENDANTS
Through: Mr.Harish V.Shankar, CGSC with
Mr.Srish Kumar Mishra, Mr.Sagar
Mehlawat, Mr.Alexander Mathai
Paikaday, Advs.
(29) W.P.(C)-IPD 25/2021& CM 18704-05/2020
TORRENT PHARMACEUTICALS LIMITED ..... PLAINTIFF
Through: Mr.Afzal B.Khan, Mr.Samik
Mukherjee, Advs.
versus
UNION OF INDIA, REPRESENTED BY THE SECRETARY,
DEPARTMENT FOR PROMOTION OF INDUSTRY AND
INTERNAL TRADE & ORS. ..... DEFENDANTS
Through: Mr.Harish V.Shankar, CGSC with
Mr.Srish Kumar Mishra, Mr.Sagar
Mehlawat, Mr.Alexander Mathai
Paikaday, Advs.
(30) CS(COMM) 117/2020 & CC(COMM) 6/2020 AND IAs 3701/2020,
3915/2020, 3926/2020, 3933/2020, 5052/2020, 6657/2020,
8430/2020, 10413/2020, 11069/2020
ASTRA ZENECA AB & ANR. ..... PLAINTIFF
Through: Mr.Pravin Anand, Ms.Vaishali Mittal,
Mr.Siddhant Chamola, Mr.Shivang
Sharma, Advs.
versus
NATCO PHARMA LTD. ..... DEFENDANT
Through: Mr.G.Nataraj, Mr.Shashikant Yadav,
Signature Not Verified
Digitally Signed By:SHALOO
BATRA
Signing Date:18.08.2022
18:50:56
Advs.
(31) CS(COMM) 129/2020 & IAs 3904-05-06/2020, 3908/2020,
5053/2020, 5314/2020, 6264/2020, 12006/2020
ASTRAZENECA AB & ANR. ..... PLAINTIFFS
Through: Mr.Pravin Anand, Ms.Vaishali Mittal,
Mr.Siddhant Chamola, Mr.Shivang
Sharma, Advs.
versus
SHIV SHIVAM PHARMA & ORS. ..... DEFENDANTS
Through: Mr.G.Nataraj, Mr.Shashikant Yadav,
Advs.
(32) CS(COMM) 130/2020 & IAs 3910/2020, 3913/2020
ASTRAZENECA AB & ANR. ..... PLAINTIFF
Through: Mr.Pravin Anand, Ms.Vaishali Mittal,
Mr.Siddhant Chamola, Mr.Shivang
Sharma, Advs.
versus
AAKASH JAKHETIYA ..... DEFENDANTS
Through:
(33) CS(COMM) 154/2020 & CC 13/2020, IA 4204/2020
ASTRAZENECA AB & ANR. ..... PLAINTIFF
Through: Mr.Pravin Anand, Ms.Vaishali Mittal,
Mr.Siddhant Chamola, Mr.Shivang
Sharma, Advs.
versus
AJANTA PHARMA LTD. ..... DEFENDANT
Through:
(34) CS(COMM) 323/2020 & IA 6934/2020
Signature Not Verified
Digitally Signed By:SHALOO
BATRA
Signing Date:18.08.2022
18:50:56
ASTRAZENECA AB & ANR. ..... PLAINTIFF
Through: Mr.Pravin Anand, Ms.Vaishali Mittal,
Mr.Siddhant Chamola, Mr.Shivang
Sharma, Advs.
versus
TORRENT PHARMACEUTICALS LTD. ..... DEFENDANT
Through: Mr.Afzal B.Khan, Mr.Samik
Mukherjee, Advs.
(35) CS(COMM) 346/2020 & IAs 7402/2020, 9908/2020, 10270/2020
ASTRAZENECA AB & ANR. ..... PLAINTIFF
Through: Mr.Pravin Anand, Ms.Vaishali Mittal,
Mr.Siddhant Chamola, Mr.Shivang
Sharma, Advs.
versus
MICRO LABS LIMITED ..... DEFENDANT
Through: Mr.G.Nataraj, Mr.Shashikant Yadav,
Advs.
(36) CS(COMM) 414/2020 & CC(COMM) 13/2021, IA 8943-44/2020,
9581/2021
ASTRAZENECA AB & ANR. ..... PLAINTIFF
Through: Mr.Pravin Anand, Ms.Vaishali Mittal,
Mr.Siddhant Chamola, Mr.Shivang
Sharma, Advs.
versus
ZYDUS HEALTHCARE LIMITED & ANR. ..... DEFENDANTS
Through: Ms.Bitika Sharma, Ms.Vrinda Pathak,
Mr.Vikram Singh Dalal, Advs.
Signature Not Verified
Digitally Signed By:SHALOO
BATRA
Signing Date:18.08.2022
18:50:56
(37) CS(COMM) 418/2020 & CC(COMM) 3/2021 & IAs 8994-95/2020
ASTRAZENECA AB & ANR. ..... PLAINTIFF
Through: Mr.Pravin Anand, Ms.Vaishali Mittal,
Mr.Siddhant Chamola, Mr.Shivang
Sharma, Advs.
versus
ERIS LIFESCIENCES LIMITED ..... DEFENDANT
Through: Mr.Tahir A.J., Adv.
(38) CS(COMM) 419/2020 & IAs 9000/2020, 9001/2020, 6555/2021
ASTRAZENECA AB & ANR. ..... PLAINTIFFS
Through: Mr.Pravin Anand, Ms.Vaishali Mittal,
Mr.Siddhant Chamola, Mr.Shivang
Sharma, Advs.
versus
USV PVT. LTD. ..... DEFENDANT
Through: Mr.G.Nataraj, Mr.Shashikant Yadav,
Advs.
(39) CS(COMM) 426/2020 & IAs 9078-79/2020, 9692/2020
ASTRAZENECA AB & ANR. ..... PLAINTIFFS
Through: Mr.Pravin Anand, Ms.Vaishali Mittal,
Mr.Siddhant Chamola, Mr.Shivang
Sharma, Advs.
versus
MSN LABORATORIES PVT. LTD. ..... DEFENDANT
Through: Mr.G.Nataraj, Mr.Shashikant Yadav,
Advs.
(40) CS(COMM) 407/2020 & IAs 8795/2020, 9814/2020
ASTRAZENECA AB & ANR. ..... PLAINTIFFS
Signature Not Verified
Digitally Signed By:SHALOO
BATRA
Signing Date:18.08.2022
18:50:56
Through: Mr.Pravin Anand, Ms.Vaishali Mittal,
Mr.Siddhant Chamola, Mr.Shivang
Sharma, Advs.
versus
EMCURE PHARMACEUTICALS LTD. ..... DEFENDANT
Through: Mr.G.Nataraj, Mr.Shashikant Yadav,
Advs.
(41) CS(COMM) 410/2020 & IA 8830/2020
ASTRAZENECA AB & ANR. ..... PLAINTIFFS
Through: Mr.Pravin Anand, Ms.Vaishali Mittal,
Mr.Siddhant Chamola, Mr.Shivang
Sharma, Advs.
versus
INTAS PHARMACEUTICALS LIMITED ..... DEFENDANT
Through: Ms.Bitika Sharma, Ms.Vrinda Pathak,
Mr.Vikram Singh Dalal, Advs.
(42) CS(COMM) 411/2020 & IAs 8862-63/2020
ASTRAZENECA AB & ANR. ..... PLAINTIFF
Through: Mr.Pravin Anand, Ms.Vaishali Mittal,
Mr.Siddhant Chamola, Mr.Shivang
Sharma, Advs.
versus
ALKEM LABORATORIES LIMITED ..... DEFENDANT
Through: Ms.Bitika Sharma, Ms.Vrinda Pathak,
Mr.Vikram Singh Dalal, Advs.
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
Signature Not Verified
Digitally Signed By:SHALOO
BATRA
Signing Date:18.08.2022
18:50:56
ORDER
% 17.08.2022 The learned counsels for the parties pray for some time to seek instructions pursuant to the order dated 19.07.2022 passed by the Supreme Court in Special Leave Petition (C) No.15650-15658/2021 titled Astrazeneca AB & Anr v. Intas Pharmaceuticals Limited Etc. List the matters for further proceedings on 11th January, 2023. In the meantime, the parties shall complete the pleadings.
NAVIN CHAWLA, J AUGUST 17, 2022 RN Signature Not Verified Digitally Signed By:SHALOO BATRA Signing Date:18.08.2022 18:50:56