Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Loreal S.A vs Spv Laboratories Private Limited on 28 March, 2026

Author: C.Hari Shankar

Bench: C.Hari Shankar

                  $~19
                  *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                  +         FAO (COMM) 18/2026, CM APPLs. 4701-4702/2026 & CM
                            APPL. 4705/2026

                            LOREAL S.A.                                            .....Appellant
                                                          Through: Mr. Shravan Kumar Bansal and
                                                          Ms. Suvarna Singh, Advs.

                                                          versus

                            SPV LABORATORIES PRIVATE LIMITED .....Respondent
                                         Through: Mr. Satish Kumar, Mr. Aditya
                                         Gauri, Mr. Amar Vivek, Ms. Damini
                                         Srestha, Mr. Anant Jain and Mr. Aryan
                                         Chhabra, Advs.
                            CORAM:
                            HON'BLE MR. JUSTICE C.HARI SHANKAR
                            HON'BLE MR. JUSTICE OM PRAKASH SHUKLA
                                         ORDER

% 28.03.2026 The case is being listed today as 2 March 2026 was declared a Holiday vide Notification No. 64/G-4/Genl.-I/DHC dated 27 February 2026.

1. The Hon'ble Bench could not assemble today since Hon'ble Mr. Justice C. Hari Shankar is out of the country to attend the 9 th Judicial Seminar on Commercial Litigation and Hon'ble Mr. Justice Om Prakash Shukla is attending North Zone-I Regional Conference in Chandigarh.

2. Re-notify on 24 April 2026.

BY ORDER COURT MASTER MARCH 28, 2026/AR This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/03/2026 at 22:11:51