Delhi High Court - Orders
Loreal S.A vs Spv Laboratories Private Limited on 28 March, 2026
Author: C.Hari Shankar
Bench: C.Hari Shankar
$~19
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO (COMM) 18/2026, CM APPLs. 4701-4702/2026 & CM
APPL. 4705/2026
LOREAL S.A. .....Appellant
Through: Mr. Shravan Kumar Bansal and
Ms. Suvarna Singh, Advs.
versus
SPV LABORATORIES PRIVATE LIMITED .....Respondent
Through: Mr. Satish Kumar, Mr. Aditya
Gauri, Mr. Amar Vivek, Ms. Damini
Srestha, Mr. Anant Jain and Mr. Aryan
Chhabra, Advs.
CORAM:
HON'BLE MR. JUSTICE C.HARI SHANKAR
HON'BLE MR. JUSTICE OM PRAKASH SHUKLA
ORDER
% 28.03.2026 The case is being listed today as 2 March 2026 was declared a Holiday vide Notification No. 64/G-4/Genl.-I/DHC dated 27 February 2026.
1. The Hon'ble Bench could not assemble today since Hon'ble Mr. Justice C. Hari Shankar is out of the country to attend the 9 th Judicial Seminar on Commercial Litigation and Hon'ble Mr. Justice Om Prakash Shukla is attending North Zone-I Regional Conference in Chandigarh.
2. Re-notify on 24 April 2026.
BY ORDER COURT MASTER MARCH 28, 2026/AR This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/03/2026 at 22:11:51