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Allahabad High Court

\.P.S.E.B.Lucknow & Others vs Sri Ashok Kumar Pandey And Others on 2 July, 2010

Author: Prakash Krishna

Bench: Prakash Krishna

Court No. - 6

Case :- WRIT - C No. - 13611 of 1996

Petitioner :- U.P.S.E.B.Lucknow & Others

Respondent :- Sri Ashok Kumar Pandey And Others

Petitioner Counsel :- Arvind Kumar

Respondent Counsel :- C.S.C.,Gopal Mishra,J.N.Tiwari,Rakesh Pandey,S.N.
Dubey

Hon'ble Prakash Krishna.J.

As prayed by learned counsel for the petitioner, list in the next cause list. Order Date :- 2.7.2010 HR