Allahabad High Court
\.P.S.E.B.Lucknow & Others vs Sri Ashok Kumar Pandey And Others on 2 July, 2010
Author: Prakash Krishna
Bench: Prakash Krishna
Court No. - 6 Case :- WRIT - C No. - 13611 of 1996 Petitioner :- U.P.S.E.B.Lucknow & Others Respondent :- Sri Ashok Kumar Pandey And Others Petitioner Counsel :- Arvind Kumar Respondent Counsel :- C.S.C.,Gopal Mishra,J.N.Tiwari,Rakesh Pandey,S.N. Dubey Hon'ble Prakash Krishna.J.
As prayed by learned counsel for the petitioner, list in the next cause list. Order Date :- 2.7.2010 HR