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[Cites 0, Cited by 2] [Entire Act]

State of Tamilnadu - Section

Section 1 in Tamil Nadu General Clauses Act, 1891

1. Short title.

(a)This Act may be called the [Tamil Nadu] [Substituted for the word 'Madras' by the Tamil Nadu Adaptation of Laws Order, 1969, as amended by the Tamil Nadu Adaptation of Laws (Second Amendment) Order, 1969.] General Clauses Act, 1891; and
(b)Commencement-It shall come into force on the First day of January 1892.