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State of Assam - Section

Section 15 in The Assam Finance Service Rules, 1963

15. Confirmation.

- All confirmation of the members of the service shall be made on the basis of seniority subject to their service being satisfactory.Provided that the period of probation may for good and sufficient reasons be extended by the Governor for any specified period or periods in any case not exceeding a period of two years :Provided further that the period of probation may be dispensed with by the Governor for good and sufficient reasons in any case.
(2)All confirmation of the members of the service shall be made on the basis of seniority subject to their service being satisfactory.