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Madras High Court

A. Ramaprabha vs The Regional Officer on 27 July, 2017

Author: N. Kirubakaran

Bench: N. Kirubakaran

        

 
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 27.07.2017
CORAM
THE HONOURABLE MR. JUSTICE N. KIRUBAKARAN
W.P. No. 18944 of 2017
&
W.M.P. No. 20450 of 2017

A. Ramaprabha					..Petitioner

Vs.


1.	The Regional Officer,
	Chennai Region,
	Central Board of Secondary
	  Education (CBSE),
	New No.3, Old No. 1630 A,
	"J" Block, 16th Main Road,
	Anna Nagar West,
	Chenn ai  600 040.

2.	The Principal,
	Mt. Litera Zee School,
	94/1, Mangalam Road,
	Near VGP Layout (Map),
	Mangalam,
	Tirupur  641 663.

3.	Mr.K. Elango

(R3 suo motu impleaded as per order dated
25.07.2017 by NKKJ)					..Respondents

Prayer:	Petition under Article 226 of the Constitution of India praying for issue of a Writ of Mandamus directing the respondents to issue Transfer Certificates of the petitioner's children Minor Raaga Bavithra and Minor Raaga Varshini on the basis of the representations of the petitioner dated 14.06.2017, 16.06.2017 & 27.06.2017 within a time frame fixed by this Court.

		For Petitioner	::	Mr.K. Nagendra Prasad for
					Mr.E.K. Kumaresan

		For Respondents	::	Mr.G. Nagarajan for R1


O R D E R

This writ petition is filed for issue of a Writ of Mandamus directing the respondents to issue Transfer Certificates of the petitioner's children Minor Raaga Bavithra and Minor Raaga Varshini on the basis of the representations of the petitioner dated 14.06.2017, 16.06.2017 & 27.06.2017 within a time frame fixed by this Court.

2. When the writ petition is taken up, it is submitted by the learned counsel for the petitioner that the transfer certificates of petitioner's children, by name, Minor Raaga Bavithra and Minor Raaga Varshini have been issued by the school on 26.07.2017 and as such, the relief sought in the writ petition has become infructuous and he has also made an endorsement to that effect.

3. In view of the submission and endorsement made by the learned counsel for the petitioner, the writ petition is dismissed as infructuous. No costs. Connected W.M.P. is closed. 27.07.2017 nv To

1. The Regional Officer, Chennai Region, Central Board of Secondary Education (CBSE), New No.3, Old No. 1630 A, "J" Block, 16th Main Road, Anna Nagar West, Chenn ai  600 040.

N. KIRUBAKARAN,J.

nv W.P. No. 18944 of 2017 27.07.2017