Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 60 in The U.P. Contract Labour (Regulation Abolition) Rules, 1975 60. Duly prescribed content in first-aid Box [Sections 10 and 35 (2) (k)]. - Nothing except the prescribed contents shall be kept in the First-aid Box.
