Chattisgarh High Court
Gopal Ram Yadav vs State Of Chhattisgarh on 6 August, 2024
HIGH COURT OF CHHATTISGARH AT BILASPUR WPL No. 76 of 2016 Gopal Ram Yadav versus State Of Chhattisgarh WPL/77/2016 Order Sheet 06/08/2024 Shri Anup Majumdar with Shri Abhishek Singh, counsel for the petitioner.
Miss Vaishali Mahilong, PL for the State. Post the matter for final hearing in List No.3 (on top of the list) in the week after next.
Sd/-
(Deepak Kumar Tiwari) Judge Barve Digitally signed KRISHNA by KRISHNA KUMAR BARVE KUMAR Date:
BARVE 2024.08.07 11:41:40 +0530