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Bombay Presidency - Section

Section 18 in The Bombay Diseases of Animals Act, 1948

18. Power of Veterinary Surgeon to hold postmortem.

- Subject to such rules as may be prescribed the Veterinary Surgeon may make or cause to be made a post mortem examination of any animal which at the time of its death was infective or is suspected to have been infective, and for this purpose he may cause the carcass of such animal to be exhumed.