Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 54B] [Entire Act] State of Maharashtra - Subsection Section 54B(k) in The Maharashtra Village Panchayats Act, 1959 (k)be competent to make recommendations to the concerned authorities for felling of trees in the area of the village after obtaining recommendations of the Gram sabha:
