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State of West Bengal - Section

Section 144 in Police Regulations, Calcutta, 1968

144. Expenses for the diet of prisoners. - Expenses incurred in feeding the prisoners or escorting them shall be recouped from the contingent fund at the disposal of the Commissioner. At the end of the month the Officer-in-charge of the police station shall prepare a detailed bill of all expenses incurred on this account and submit it to his Divisional Deputy Commissioner for payment.