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[Cites 0, Cited by 0] [Section 152] [Entire Act]

State of Tripura - Subsection

Section 152(1) in Tripura Panchayats Act, 1993

(1)Zilla Parishad shall have the following Standing Committees namely :-
(a)Finance, Audit, and Planning Committee ;
(b)Education, Environment, Culture, Health and Sports Affairs ;
(c)Communication, Rural Electrification and Non Conventional Energy ;
(d)Industries including Cottage Industries and Sericulture ;
(e)Social Justice Committee ;
(f)Agriculture, Food, Irrigation, Co-operation, Fishery, and Animal Husbandry ;
(g)Poverty Allevation Programme, Social and Farm Forestry, Rural Housing and Drinking Water and ;
(h)Such other Standing Committee or Committees as the Zilla Parishad may, subject to the approval of the State Government, constitute.