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State of Uttarakhand - Section

Section 26 in Uttarakhand Annual Transfer for Public Servants Act, 2017

26. Relevant Rules to be mentioned in Transfer Orders.

- In the 'Transfer order' to be made in pursuance of this Act, it shall be necessary to mention the relevant section and procedure of transfer of the concerned employee. It shall also be displayed on the website of Uttarakhand after the issue of transfer orders.