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Allahabad High Court

Bansh Gopal Yadav & Ors. vs Dr. Hari Sharan Das, Secy, Matasya ... on 12 July, 2010

Author: Narayan Shukla

Bench: Narayan Shukla

Court No. - 3

Case :- CONTEMPT No. - 947 of 2010

Petitioner :- Bansh Gopal Yadav & Ors.
Respondent :- Dr. Hari Sharan Das, Secy, Matasya Deptt. Govt. Of Up
& Ano.
Petitioner Counsel :- A.M. Tripathi
Respondent Counsel :- Suresh Chandra Verma

Hon'ble Shri Narayan Shukla,J.

Learned counsel for the petitioners submits that order dated 16.12.2009 passed by this Court in writ petition no. 2111 of 2003 (S/S) has been complied with.

In the light of the aforesaid fact, I hereby dismiss the contempt petition and the discharge the notices issued to opposite parties 1 and 2.

Order Date :- 12.7.2010 GSY