Section 18(i) in Gujarat Elementary Education Rules, 2010
(i)of sub-section (18) of section 2, a child attending a school referred to in clause (ii) of subsection (18) of section 2 in pursuance of clause (b) of sub section (1) of section 11, and a child attending a school referred to in clause (iii) and (iv) of sub-section (18) of section 2 in pursuance of clause (c) of sub section (1) of section 11 shall be entitled to free text books, writing materials and uniforms.
