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State of Chattisgarh - Section

Section 34 in Chhattisgarh Swami Vivekanand Technical University Adhiniyam, 2004

34. Annual Reports.

- The annual report of the University shall be prepared under the direction of the Executive Council and shall be submitted to the Executive Council on or before such date as may be prescribed by the Statute and shall be considered by the Executive Council at its annual meeting. The Executive Council may pass resolution thereon and communicate the same to the Kuladhipati.The University shall, thereafter send a copy of the annual report to the State Government and the State Government shall, cause the same to be laid on the table of the State Legislative Assembly regularly.