Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 46(2)] [Section 46] [Entire Act] State of Maharashtra - Subsection Section 46(2)(o) in The Maharashtra State Board of Technical Education Act, 1997 (o)appointment of officers and staff from Government and aided and unaided Institute or Polytechnics for smooth conduct of examination;