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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Jharkhand - Subsection

Section 16(3) in Bihar Factories Rules, 1950

(3)All wastes unless they are harmless shall be cleaned, treated and purified effectively by such electrical, mechanical, chemical or other means by a combination of any of these, as may be appropriate considering the nature and quality of the waste, so as to make the waste innocuous and harmless.