Delhi High Court - Orders
Baldev Singh vs Skipper Towers P Ltd on 2 November, 2022
Author: Neena Bansal Krishna
Bench: Neena Bansal Krishna
$~32
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 2326/1996, I.A.17763/2022
BALDEV SINGH
..... Plaintiff
Through: Appeared through Video
Conferencing.
versus
SKIPPER TOWERS P LTD.
..... Defendant
Through: None.
CORAM:
HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA
ORDER
% 02.11.2022
1. Learned counsel for the plaintiff appeared through video
conferencing, on her request.
2. Part arguments heard.
3. List this matter for further arguments on 11th January, 2023.
NEENA BANSAL KRISHNA, J NOVEMBER 2, 2022 va Signature Not Verified Digitally Signed By:PRIYANKA ANEJA Signing Date:03.11.2022 16:02:20