Section 94(1)(a) in The Goa, Daman and Diu School Education Rules, 1986

[Cites 0, Cited by 0] [Section 94(1)] [Section 94] [Entire Act]

(a)minor penalties-

(i)censure;

(ii)recovery from pay the whole or any part of any pecuniary loss caused to the school by negligence or breach of orders;

(iii)with holding of increment of pay not exceeding 3 (three) at a time;

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