Section 35 in Tamil Nadu Minor Inams (Abolition and Conversion into Ryotwari) Rules, 1965
35. Extent or boundaries of land covered by orders of any authority under Act.
- The extent or boundaries of the land covered by any order passed by any authority or officer in any proceedings under the provisions of this Act shall be, subject to any changes consequent on the determination of the area and any plotting by the survey authorities.
