Section 60 in Orissa State Financial Corporation General Regulations, 1957
60. Annual statement of Accounts.
- The Board shall cause the books of the Corporation to be balanced on the last day of the month of March in each year and the annual accounts shall be set out as follows :(a)A balance sheet in the form specified in Schedule A annexed or as near thereto as possible;(b)A profit and loss account for the year in the form specified in Schedule B annexed or as near thereto as possible.
