(7)Date of release - If a convict is sentenced to imprisonment in default of payment of fine the dates of expiry of both the substantive sentence and the sentence in lieu of fine, should be shown. On payment of fine or receipt of notice or payment thereof, the latter date should be scored out and initialled by the Register-keeper. If the fine is paid in part, an entry should be made to show the amount paid and the consequent date of release.
