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State of Odisha - Section

Section 33 in Orissa Panchayat Samiti Accounting Procedure Rules, 2002

33. Pass Book.

- As soon as the Pass Book/Statement of account is received from the Treasury/Bank the Accountant/Auditor of the Samiti shall compare and verify the entries in it with the duplicate challans and with the cash book to ensure that all remittances have been duly brought to account in the treasury/bank.