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State of Telangana - Section

Section 4 in Hyderabad Metropolitan Region, Disposal of Stray Bits and Land of Hyderabad Metropolitan Development Authority Rules, 2017

4. Committee for identification for disposal of stray bits and lands of Hyderabad Metropolitan Development Authority.

- A Committee shall be constituted for identification and disposal of the lands belonging to Hyderabad Metropolitan Development Authority. Particularly, stray bits, gifted lands, mortgaged lands, acquired lands and lands allotted to Hyderabad Metropolitan Development Authority by Government. The committee consists of the following members namely:-
(1)Member Estates, Chairman,
(2)Superintendent Engineer, Member
(3)Chief Planning Officer, Member
(4)Deputy Collector, Land Acquisition, ORR, Member
(5)Estate Officer, Convener &
(6)Any other member suggested by M.C. HMDA