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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 7(1)(ii) in Jammu and Kashmir Private Security Agencies (Regulation) Rules, 2016

(ii)should be free from any hearing defect and should be able to hear and respond to the spoken voice and the alarms generated by security equipments ;