Jammu & Kashmir High Court - Srinagar Bench
Bashir Ahmad Khan vs State Of J And K And Others on 28 August, 2020
Author: Tashi Rabstan
Bench: Tashi Rabstan
HIGH COURT OF JAMMU AND KASHMIR Sr. No. 253
AT SRINAGAR
WP(C) No. 1607/2019
CM No. 2906/2019
(Through Video Conferencing)
Bashir Ahmad Khan
...Petitioner(s)
Through:- None
V/s
State of J and K and others
...Respondent(s)
Through:- None.
Coram :- HON'BLE MR. JUSTICE TASHI RABSTAN, JUDGE
(Through Video Conferencing from Jammu)
ORDER
28.08.2020 Awaiting appearance, adjourned.
List again on 13.10.2020.
(Tashi Rabstan) Judge JAMMU 28.08.2020 Renu RENU BALA 2020.08.31 11:46 I attest to the accuracy and integrity of this document